LexR.D. DHANUKA, S. M. MODAK
297 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 297 |
Disposal nature
| Disposed Off | 185 |
| Dismissed | 38 |
| RULE ABSOLUTE | 28 |
| Allowed To be withdrawn | 17 |
| DISPOSED OFF | 13 |
| Allowed | 12 |
| Partly Allowed | 2 |
| DISMISSED | 1 |
Recent judgments
- BEKAERT MUKAND WIRE INDUSTRIES PVT. LTD. v. THE UNION OF INDIA THR. SECRETARY AND ORS — Bombay High Court (2022-10-10)
- BEKAERT MUKAND WIRE INDUSTRIES PVT. LTD. v. THE UNION OF INDIA THR. SECRETARY AND ORS — Bombay High Court (2022-10-10)
- RAJMACHI RURAL AID AND DEVELOPMENT PROGRAM BOMBAY PUBLIC RUST THR. SECRETARY v. THE STATE OF MAHARASHTRA THR. SECRETARY REVENUE AND FOREST DEPT. AND ORS — Bombay High Court (2022-07-01)
- BALU HARIBHAU CHOUDHARI v. SHREE KESHAVRAJ MAHAVISHNU DEO SANSTHAN — Bombay High Court (2022-07-01)
- RAJMACHI RURAL AID AND DEVELOPMENT PROGRAM BOMBAY PUBLIC TRUST THE. SECRETARY v. THE STATE OF MAHARASHTRA THR. SECRETARY REVENUE AND FOREST DEPT. AND ORS — Bombay High Court (2022-07-01)
- SUNIL ABASAHEB DESHMUKH v. SHRI KESHAVRAJ MAHAVISHNU DEOSANSTHAN MARKAL THR. CHIEF TRUSTEE DASHRATH S. LOKHANDE AND ORS — Bombay High Court (2022-07-01)
- KISHORE D. RAORANE v. THE HIGH COURT OF JUDICATURE AT BOMBAY THROUGH THE PROTHONOTARY AND SENIOR MASTER AND 12 OTHERS — Bombay High Court (2022-06-15)
- HAL OFFSHORE LTD. v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2022-06-15)
- RAJMACHI RURAL AID AND DEVELOPMENT PROGRAM v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-04-29)
- TRIMABAK JOMA THAKUR DECD. THR LHR DASHRATH TRIMBAK THAKUR AND v. PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPT. AND ORS — Bombay High Court (2022-04-29)