LexR.D. DHANUKA, S. G. MEHARE
510 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 510 |
Disposal nature
| DISPOSED OFF | 302 |
| RULE ABSOLUTE | 137 |
| DISMISSED | 56 |
| Withdrawn | 7 |
| RULE DISCHARGED | 4 |
| Transfer to other court | 3 |
| DELAY CONDONATED/REJECTED. | 1 |
Recent judgments
- UTTAMRAO RAMBHAJI SHELKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-09-13)
- SHIRDI NAGAR PANCHAYAT SHIRDI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-07-15)
- BAPU SHANKAR DIKHE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-06-10)
- PRADIP BHAUSAHEB GHUGE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-06-10)
- LATABAI MAHARU KOLI ALIAS LATABAI CHANDRAKANT SONAWANE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-06-10)
- GANESH RAJENDRA CHAVAN AND OTHERS v. THE STATE OF MAHARASHTRA THORUGH ITS PRINICIPAL SECRETARY AND OTHERS — Bombay High Court (2022-05-06)
- BADGUJAR CHINTAMANRAO DOGHU AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-05-06)
- MALLINATH APPASAHEB GOGAVE v. GAJANAN SUSAR AND ANOTHER — Bombay High Court (2022-05-06)
- GAJANAN MAROTI MEHARKAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-05-06)
- PUNJAHARI BABURAO DIGHE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-05-06)