LexR.D. DHANUKA, R. N. LADDHA
260 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 260 |
Disposal nature
| Disposed Off | 107 |
| RULE ABSOLUTE | 62 |
| Allowed | 49 |
| Allowed To be withdrawn | 22 |
| DISPOSED OFF | 6 |
| Transfer to other Court | 4 |
| Dismissed | 4 |
| WITHDRAWN | 3 |
Recent judgments
- SMT. MANISHA DNYNESHWAR LONDHE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-01-19)
- ANMOL STEEL PROCESSORS PRIVATE LIMITED (FORMERLY KNOWN AS ANMOL STEEL AND INFRA PVT. LIMITED) v. COLOUR ROOF (INDIA) LIMITED — Bombay High Court (2022-01-19)
- ABHIJIT BHAGWAT NIMBALKAR v. THE STATE OF MAHARASHTRA THORUGH SECRETARY SCHOOL EDUCATION AND SPORTS DEPT AND ORS — Bombay High Court (2021-12-23)
- ABHIJIT BHAGWAT NIMBALKAR v. THE STATE OF MAHARASHTRA THORUGH SECRETARY SCHOOL EDUCATION AND SPORTS DEPT AND ORS — Bombay High Court (2021-12-23)
- SAGAR MAHADEV GHERADE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS. — Bombay High Court (2021-12-23)
- HARSHVARDHAN SACHIN KUBADE SINCE MINOR THR HIS NATURAL GUARDIAN FATHER AND ORS v. THE NAVODAYA VIDYALAYA SAMITI AND ORS — Bombay High Court (2021-12-23)
- SAGAR MAHADEV GHERADE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS. — Bombay High Court (2021-12-23)
- APARNA HANUMANTRAO JAGDALE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS. — Bombay High Court (2021-12-23)
- HARSHVARDHAN SACHIN KUBADE SINCE MINOR THR HIS NATURAL GUARDIAN FATHER AND ORS v. THE NAVODAYA VIDYALAYA SAMITI AND ORS — Bombay High Court (2021-12-23)
- APARNA HANUMANTRAO JAGDALE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS. — Bombay High Court (2021-12-23)