R.D. DHANUKA, P. DEVADHAR

91 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• M/S. SANVIJAY ROLLING and ENGINEERING LTD., v. THE COMMISSIONER OF CENTRAL EXCISE, — Bombay High Court (2012-09-18)
• M/S. SANVIJAY ROLLING and ENGINEERING LTD., v. THE COMMISSIONER OF CENTRAL EXCISE, — Bombay High Court (2012-09-18)
• M/S. SANVIJAY ROLLING and ENGINEERING LTD., v. THE COMMISSIONER OF CENTRAL EXCISE, — Bombay High Court (2012-09-18)
• M/S. SANVIJAY ROLLING and ENGINEERING LTD., v. THE COMMISSIONER OF CENTRAL EXCISE, — Bombay High Court (2012-09-18)
• SUSHIL AGARWAL, v. THE COMMISSIONER OF CUSTOMS(IMPORT, — Bombay High Court (2012-09-18)
• THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS NASIK v. M/S RAVI ENTERPRISES AND ANR. — Bombay High Court (2012-09-18)
• GURUDAS HARISHCHANDRA NAGARKAR v. THE HIGH POWER COMMITTEE AND 5 ORS. — Bombay High Court (2012-09-17)
• RASHTRA SANT TUKDOJI CANCER HOSPITAL AND REGIONAL CANCER CENTRE, v. THE COMMISSIONER OF CUSTOMS — Bombay High Court (2012-09-17)
• BHARAT PETROLEUM CORPORATION LTD. v. STATE OF MAHARASHTRA AND 2 ORS. — Bombay High Court (2012-09-14)
• AJITKUMAR M. SHAH v. THE APPELLATE FOR FOREIGN EXCHANGE — Bombay High Court (2012-09-13)