R.D. DHANUKA,NATIONAL LOK ADALAT

38 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• THE STATE OF MAHARASHTRA v. MUMTAJ BEGAM A HAMID PATEL AND ORS. — Bombay High Court (2018-12-08)
• THE STATE OF MAHARASHTRA v. MUMTAJ BEGAM A. HAMID PATEL and ORS. — Bombay High Court (2018-12-08)
• THE STATE OF MAHARASHTRA. v. SHRI RAMDAS B. PATIL — Bombay High Court (2018-12-08)
• THE STATE OF MAHARASHTRA v. SHRI PARASHURAM RAGHUNATH PATIL and ORS — Bombay High Court (2018-12-08)
• THE STATE OF MAHARASHTRA v. WAMAN RAMA GAIKWAD — Bombay High Court (2018-07-14)
• THE STATE OF MAHARASHTRA v. SAKHARAM YESHU JOPALE AND ANR — Bombay High Court (2018-07-14)
• THE GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION v. THE STATE OF MAHARASHTRA AND OTHRS — Bombay High Court (2018-07-14)
• THE GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-07-14)
• THE STATE OF MAHARASHTRA v. ARJUN SAKHARAM BHARSAT — Bombay High Court (2018-07-14)
• THE STATE OF MAHARASHTRA v. YADAV TUKARAM GAIKWAD — Bombay High Court (2018-07-14)