LexR.D. DHANUKA, MADHAV J. JAMDAR
123 recorded High Court judgment(s) · 2020–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 123 |
Disposal nature
| Disposed Off | 100 |
| Dismissed | 11 |
| Speaking To Minutes | 6 |
| Rule Made Absolute | 2 |
| DISPOSED OFF | 2 |
| Transfer to other Court | 1 |
| Allowed | 1 |
Recent judgments
- DILIP RAMRAO DEOKAR v. NAVI MUMBAI MUNICIPAL CORPORTAION THR. TRANSPORT MANAGER — Bombay High Court (2023-03-28)
- SANJAY NAMDEO GAIKWAD v. THE STATE OF MAHARASHTRA THROUGH REVENUE AND FOREST DEPARTMENT AND ORS. — Bombay High Court (2022-06-17)
- VIJAYSINH BHAGWANRAO CHAVAN v. THE STATE OF MAHARASHTRA THROUGH REVENUE AND FOREST DEPARTMENT AND ORS. — Bombay High Court (2022-06-17)
- NIKITA ASSOCIATES v. THE COLLECTOR OF MUMBAI CITY AND ANR — Bombay High Court (2022-06-17)
- BALGONDA BANDU NAIK AND ORS v. STATE OF MAHARASHTRA THR THE SECRETARY DEPT OF CO OP AND ORS — Bombay High Court (2022-06-17)
- SUNIL YESHWANT PHADTARE v. THE STATE OF MAHARASHTRA THROUGH REVENUE AND FOREST DEPARTMENT AND ORS. — Bombay High Court (2022-06-17)
- VIKAS DEVBA PAWAR v. THE STATE OF MAHARASHTRA THROUGH REVENUE AND FOREST DEPARTMENT AND ORS. — Bombay High Court (2022-06-17)
- PUSHPA S. MAVINKURVE v. DISTRICT DEPUTY REGISTSRAR OF CO-OPERATIVE SOCIETY AND 4 ORS. — Bombay High Court (2022-06-17)
- VIJAYSINH BHAGWANRAO CHAVAN v. THE STATE OF MAHARASHTRA THROUGH REVENUE AND FOREST DEPARTMENT AND ORS. — Bombay High Court (2022-06-17)
- BALGONDA BANDU NAIK AND ORS v. STATE OF MAHARASHTRA THR THE SECRETARY DEPT OF CO OP AND ORS — Bombay High Court (2022-06-17)