R.D. DHANUKA, M. G. SEWLIKAR

155 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• KISHOR MANOHAR KAMBLE AND ANR v. PUNE MUNICPAL CORPORATION THR. COMMISSIONER AND ORS — Bombay High Court (2022-09-13)
• PANDURANG PANDIT BORHADE v. RAJESH B. DESHMUKH, THE COLLECTOR OF PUNE — Bombay High Court (2022-08-01)
• S.T. WORKERS CO.OPERATIVE HOUSING SOCIETY LTD. THROUGH POA, SHRI DHANANJAY THITE v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND ANR — Bombay High Court (2022-07-18)
• DWARKANATH NAGO TARMALE AND ORS v. SUB DIVISIONAL OFFICER, KALYAN AND ORS — Bombay High Court (2022-07-18)
• DINESH SHYAMSUNDER VYAS v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 6 ORS. AND STATE MINISTER FOR URBAN DEV (PROP RESP) — Bombay High Court (2022-07-18)
• S.T. WORKERS CO.OPERATIVE HOUSING SOCIETY LTD. THROUGH POA, SHRI DHANANJAY THITE v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND ANR — Bombay High Court (2022-07-18)
• BHIKA HARIBHAU BALKAWADE AND ORS. v. SHRI. UTTAM PATIL, DY, COLLECTOR (REHABILITATION) — Bombay High Court (2022-07-15)
• NASEEMA DASTAGIR TATLI DECD THRU LHRS v. JIYAUDDIN IMMAMUDDIN FAKHI THR ITS POWER OF ATT SHAAJ JIYAUDDIN FAKHI AND ORS — Bombay High Court (2022-07-15)
• ASIA PUBLISHING HOUSE PRIVATE LIMITED v. THE BOARD OF TRUSTEES OF THE PORT OF MUMBAI — Bombay High Court (2022-07-15)
• YASAR SAYEED MIRSINGE AND ANR v. JIYAUDDIN IMMAMUDDIN FAKHI THR. POA SHAAJ JIYAUDDIN FAKHI AND ORS — Bombay High Court (2022-07-15)