LexR.D. DHANUKA, KAMAL KHATA
286 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 286 |
Disposal nature
| Disposed Off | 155 |
| DISPOSED OFF | 70 |
| Allowed | 30 |
| Dismissed | 15 |
| INFRUCTIOUS | 4 |
| DISMISSED | 3 |
| By Transfer | 3 |
| Allowed To be withdrawn | 2 |
Recent judgments
- BOMBAY PHARAMACEUTICALS WORKS PVT. LTD. THROUGH DIRECTOR NITIN ASARIA VADOR v. STATE OF MAHARASHTRA THROUGH URBAN DEVELOPMENT AND 7 ORS — Bombay High Court (2022-12-09)
- MR. MUKARRAMUDDIN NIZAMUDDIN ANSARI AND ORS v. DR. NOORUDDIN NIZAMUDDIN AND ORS — Bombay High Court (2022-12-09)
- MR. MUKARRAMUDDIN NIZAMUDDIN ANSARI AND ORS v. DR. NOORUDDIN NIZAMUDDIN AND ORS — Bombay High Court (2022-12-09)
- JAI BHIM STAMBH BACHAV MAHILA MANDAL KRUTI SAMITI v. M/S. SAVINDER KAUR SATPAL SINGH AND ORS — Bombay High Court (2022-12-07)
- RITA MAHESH DADARKAR v. THE MUNICIPAL CORPORATION FOR GR.MUMBAI AND 2 ORS — Bombay High Court (2022-11-18)
- SATISH HYDRAULIC COMPANY PVT. LTD. THR ITS DIRECTOR v. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THR ITS CHIEF EXECUTIVE OFFICER AND ORS — Bombay High Court (2022-11-18)
- SMT. LAXMIBAI NAYKU NEMISHTE v. SHRI. KESHAV GOPAL NEMISHTE SINCE EXPIRED AND LRS ALREADY ON RECORD — Bombay High Court (2022-11-18)
- DEVUBAI SAKHARAM JAIBHAVE AND ORS. v. NASHIK MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2022-11-18)
- SUNITA VIJAY RATHOD v. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THR. CHIEF EXECUTIVE OFFICER AND ORS — Bombay High Court (2022-11-18)
- MRS. HEMLATA DHANRAJ PATIL AND ORS v. UNION OF INDIA AND ORS — Bombay High Court (2022-11-18)