LexR.D. DHANUKA, . D.Y. CHANDRACHUD
416 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 416 |
Disposal nature
| Disposed Off | 193 |
| Dismissed | 88 |
| Rule Made Absolute | 55 |
| DISMISSED | 26 |
| DISPOSED OFF | 22 |
| ABSOLUTE | 7 |
| Allowed To be withdrawn | 5 |
| Allowed | 5 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX - 4 v. M/S. KOTAK SECURITIES LTD — Bombay High Court (2013-07-12)
- M/S.S. S. ENTERPRISES v. THE MAHARASHTRA SALES TAX TRIBUNAL AND 2 ORS. — Bombay High Court (2013-07-12)
- THE COMMISSIONER OF INCOME TAX - 4 v. M/S. KOTAK SECURITIES LTD — Bombay High Court (2013-07-12)
- THE COMMISSIONER OF INCOME TAX - 4 v. M/S. KOTAK SECURITIES LTD — Bombay High Court (2013-07-12)
- PARVATI BAHU UDDESHIYA SANSTHA MANGALWEDHA PARVATI TAAD B.Ed. COLLEGE MANGALWEDHA v. THE STATE OF MAHARASHTRA, THROUGH DEPT OF EDUCATION / HIGHER EDUCATION AND ORS — Bombay High Court (2013-06-21)
- SHRI JYOTIBA BHAKTA MANDAL SAMAJ VIKAS SANSTHA MODNIMBS BABANRAO SHINDE COLLEGE OF EDUCATION (B.Ed) v. THE STATE OF MAHARASHTRA, THROUGH DEPT OF EDUCATION / HIGHER EDUCATION AND ORS — Bombay High Court (2013-06-21)
- JAI JAGDAMBA BAHU UDDESIYA SANSTHA SARJAPURS JAGDAMBA B.Ed. COLLEGE, VAIRAG v. THE STATE OF MAHARASHTRA, THROUGH DEPT OF EDUCATION / HIGHER EDUCATION AND ORS — Bombay High Court (2013-06-21)
- PARVATI BAHU UDDESHIYA SANSTHA MANGALWEDHA PARVATI TAAD B.Ed. COLLEGE MANGALWEDHA v. THE STATE OF MAHARASHTRA, THROUGH DEPT OF EDUCATION / HIGHER EDUCATION AND ORS — Bombay High Court (2013-06-21)
- HANMANT RAMCHANDRA RAUT v. SMT. YOJANA PRAKASH BABAR — Bombay High Court (2013-06-21)
- SHRI. RAHUL HINDURAO SALUNKHE v. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, SCHOOL EDUCATION DEPARTMENT AND ORS. — Bombay High Court (2013-06-21)