R.D. DHANUKA, A.S. OKA

134 recorded High Court judgment(s) · 2012–2018

Courts

Bombay High Court

134

OTHERS DISPOSED OFF	50
Disposed Off	32
(unspecified)	11
Rejected	9
RULE ABSOLUTE	9
Dissmiss For Default/Non-Prosecution	5
Allowed	3
DISMISSED FOR NON-PROSECUTION/DEFAULT AT FINAL HEARING STAGE	2

ANIL PRABHAKAR TADKALKAR v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2018-03-15)
KONKAN IRRIGATION DEVELOPMENT CORPORATION AND ORS. v. F.A. ENTERPRISES AND ORS. — Bombay High Court (2017-06-07)
JAYA TALAKSHI CHHEDA v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-10-14)
DEEN MOHAMMED NURUDDIN QURESHI v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-09-08)
ALOK GOPAL NAIR AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-09-08)
MR. JAGDISH NANDKUMAR SONAL v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2016-09-08)
VYANKATESH DHONDO KULKARNI v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2016-09-08)
KUMUDA SUGAR AND AGRO PRODUCTS LTD. v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY, DEPT. OF CO-OP. AND MARKETING AND ORS. — Bombay High Court (2016-09-08)
SAYYED MUJIB QADRI v. STATE OF MAHARASHTRA — Bombay High Court (2016-09-08)
NANDKISHOR PRAKASH AHER @ RAJU KULKARNI v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-09-08)