LexR.D. DHANUKA, A. K. MENON
61 recorded High Court judgment(s) · 2014–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 61 |
Disposal nature
| DISPOSED OFF | 17 |
| Disposed Off | 16 |
| DISMISSED | 11 |
| Allowed To be withdrawn | 8 |
| Allowed | 4 |
| OTHERS DISPOSED OFF | 3 |
| Dismissed | 2 |
Recent judgments
- THE CHAIRMAN, NAEEMA QATTAL HONDEKARI ANJUMAN RIAZUL ISLAM TRUST v. GHAZI MOHAMMED IRFAN ABDUL MANNAN AND ORS — Bombay High Court (2022-07-07)
- KAKASO SURESH MASUGADE AND ANR v. THE STATE OF MAHARASHTRA THROUGH SECRETARY SCHOOL EDUCATION DEPT. AND ORS — Bombay High Court (2021-08-23)
- SHRI. TATOBA NAN MOTE v. THE STATE OF MAHARASHTRA THRU SECRETARY, DEPT. OF EDUCATION (SECONDARY AND HIGHER S) AND ORS — Bombay High Court (2021-08-23)
- SHRI. TATOBA NAN MOTE v. THE STATE OF MAHARASHTRA THRU SECRETARY, DEPT. OF EDUCATION (SECONDARY AND HIGHER S) AND ORS — Bombay High Court (2021-08-23)
- KASTURI SHIKSHAN SANSTHA INSTITUTE OF MANAGAEMNET v. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS — Bombay High Court (2021-08-23)
- SHRI. DADASO SHRIMANT BHOSALE v. THE STATE OF MAHARASHTRA THRU SECRETARY, DEPT. OF EDUCATION (SECONDARY AND HIGHER S) AND ORS — Bombay High Court (2021-08-23)
- VAIBHAVWADI TALUKA SHIKSHAN SANSTHA, MUMBAI AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY, SCHOOL EDUCATION DEPT. AND ORS. — Bombay High Court (2021-08-23)
- DR. BHALCHANDRA BABURAO VIBHUTE v. THE REGISTRAR, SHIVAJI UNIVERSITY , KOLHAPUR AND ORS — Bombay High Court (2021-08-23)
- VAIBHAVWADI TALUKA SHIKSHAN SANSTHA, MUMBAI AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY, SCHOOL EDUCATION DEPT. AND ORS. — Bombay High Court (2021-08-23)
- TUSHAR RAVINDRA SHIGWAN v. THE RATNAGIRI ZILLA PARISHAD AND ORS — Bombay High Court (2021-08-23)