LexR.D. DHANUKA
13,174 recorded High Court judgment(s) · 2012–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 13174 |
Disposal nature
| DISPOSED OFF | 4723 |
| Disposed Off | 3209 |
| Dismissed | 1306 |
| (unspecified) | 949 |
| Allowed | 949 |
| WITHDRAWN | 517 |
| ABSOLUTE | 267 |
| DISMISSED | 251 |
Recent judgments
- VASANT RAMCHANDRA RATNAPARKHI AND OTHERS v. GOPAL RAMCHANDRA RATNAPARKHI AND OTHERS — Bombay High Court (2022-11-24)
- VASANT RAMCHANDRA RATNAPARKHI AND OTHERS v. GOPAL RAMCHANDRA RATNAPARKHI AND OTHERS — Bombay High Court (2022-11-24)
- SHRI. SALIM REHAMAN SHAIKH v. M/S RELIANCE ENTERPRISES AND ORS — Bombay High Court (2022-08-24)
- SHRI. PURUSHOTTAM DINANATH GHOLKAR v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2022-08-24)
- ABDUL KADAR ABDUL MATIN SIDDIQUE (DECEASED) THR. LRS. 1) FARIDA ABDUL KADAR KHAN AND ORS. v. SAKINABI ABDUL MATIN SIDDIQUE AND ORS — Bombay High Court (2022-08-24)
- SHRI. AJIT NANDALAL TATIYA v. SHRI. ANIL PHULCHAND BHANDARI AND OTHERS — Bombay High Court (2022-08-24)
- M/S RELIANCE ENTERPRISES v. SHRI. SALIM REHMAN SHAIKH AND ORS — Bombay High Court (2022-08-24)
- SOU. PALLAVI PURUSHOTTAM GHOLKAR v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2022-08-24)
- KHURSHID SALIM SHAIKH v. M/S RELIANCE ENTERPRISES AND ORS — Bombay High Court (2022-08-24)
- SHRI. PURUSHOTTAM DINANATH GHOLKAR v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2022-08-24)