R.C. KATHURIA (RETD.), RAJIV SHARMA

83 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• THE FARIDKOT PALEDAAR COOPERATIVE LABOUR SOCIETY LTD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-07-20)
• PARAMJIT KAUR AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2018-06-01)
• JAYBEE INDUSTRIES v. PUNJAB STATE POWER CORPORATION LTD — Punjab & Haryana High Court (2018-06-01)
• BRAHAM PAL AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-06-01)
• BIMLA DEVI v. PGIMER CHANDIGARH AND ORS. — Punjab & Haryana High Court (2018-06-01)
• M/S AMANAT SECURITY SERVICES (P) LTD. v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-06-01)
• HAKAM SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2018-06-01)
• SAI ENTERPRISES v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-06-01)
• R H G CONSTRUCTIONS v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2018-06-01)
• M/S VARINDER KUMAR CONTRACTOR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-06-01)