R.C. KATHURIA (RETD.),. MAHABIR SINGH SINDHU

248 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• ARRIVE SAFE SOCIETY OF CHANDIGARH v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-03-01)
• KALPANA CHAWLA (CITY PARK) BACHAO SANGRASH SIMITI TH ITS PRESIDENT v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-07-20)
• ARRIVE SAFE SOCIETY OF CHANDIGARH v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-07-20)
• SUSHIL KUMARI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-07-13)
• JAGJIT SINGH v. CHANDIGARH HOUSING BOARD AND ANOTHER — Punjab & Haryana High Court (2018-07-13)
• M/S ESS PEE INDUSTRIAL CORPORATION v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-05-04)
• MAHENDER SINGH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2018-05-04)
• ANAIB SINGH v. GREATER MOHALI AREA DEVELOPMENT AUTHORITY AND ANOTHER — Punjab & Haryana High Court (2018-05-04)
• M/S HEMKUNT INFRATECH PVT. LTD v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2018-05-04)
• AJIT SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-03)