R.C. KATHURIA (RETD.),LOK ADALAT BENCH - 1

23 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• M/S OSWAL APPARELS PVT. LTD AND ORS v. STATE BANK OF INDIA AND ANR — Punjab & Haryana High Court (2017-09-29)
• ANURAG PATHAK v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2017-07-07)
• PUNEET KUMAR v. STATE INFORMATION COMMISSION HARYANA & ORS — Punjab & Haryana High Court (2017-05-08)
• SIDHARTH VERMA v. AUTHORISED OFFICER INDIABULLS HOUSING FINANCE LTD & ORS — Punjab & Haryana High Court (2017-03-21)
• M/S GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD. v. COMMISSIONER OF INCOME TAX CHD — Punjab & Haryana High Court (2017-03-08)
• SHAM SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-02-03)
• MANUFACTURERS OF PETROLEUM SPECIALTIES ASSOCIATION & ORS v. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. & ANR — Punjab & Haryana High Court (2017-01-31)
• UNION OF INDIA AND OTHERS v. CAT AND OTHERS — Punjab & Haryana High Court (2017-01-19)
• SIDHESHWAR UPADHYAY v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2016-12-15)
• RAJ KUMAR BHATIA v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS. — Punjab & Haryana High Court (2016-12-05)