R.C. KATHURIA (RETD.),. HARINDER SINGH SIDHU

305 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• M/S ARIHANT SPINTEX PVT LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-05-20)
• M/S AMAR ALLOYS PVT LTD v. STATE BANK OF INDIA — Punjab & Haryana High Court (2019-05-17)
• RAJENDER KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-05-17)
• KULBIR SINGH DHALIWAL AND ORS v. UT OF CHANDIGARH AND ORS — Punjab & Haryana High Court (2019-05-06)
• AMITI GUPTA AND OTHERS v. STATE BANK OF INDIA AND OTHERS — Punjab & Haryana High Court (2019-04-12)
• THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH v. M/S KHATU JI PARA MEDICAL TECHNOLOGY, JALALABAD, DISTRICT FAZILKA (PAN: AABTK4276F) — Punjab & Haryana High Court (2019-04-08)
• THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH v. M/S BEANT COLLEGE OF ENGINEERING & TECHNOLOGY, GURDASPUR (PAN: AABAB8322L) — Punjab & Haryana High Court (2019-04-05)
• M/S RELIGARE FINVEST LTD v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-04-04)
• SEEMA BHALLA v. STATE BANK OF INDIA & ORS — Punjab & Haryana High Court (2019-04-04)
• KANWALJIT SINGH & OTHERS v. PUNJAB FINANCIAL CORPORATION AND OTHERS — Punjab & Haryana High Court (2019-04-02)