R.C. KATHURIA (RETD.)

296 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• MOHIT KUMAR v. RAKESH KUMAR — Punjab & Haryana High Court (2018-06-01)
• BARJINDER SINGH AND ANR v. HDFC BANK LIMITED AND ORS — Punjab & Haryana High Court (2018-05-25)
• GURMAIL KAUR v. BALWANT SINGH — Punjab & Haryana High Court (2016-09-21)
• BHANA v. SUBASH AND ORS — Punjab & Haryana High Court (2016-08-12)
• NARANJAN SINGH v. MANDEEP SINGH AND ANR. — Punjab & Haryana High Court (2016-07-21)
• ASHA RANI v. AJAY KUMAR AND ORS — Punjab & Haryana High Court (2016-05-25)
• RAMKISHAN v. NOURANG RAO & ORS — Punjab & Haryana High Court (2016-02-04)
• DALJIT SINGH v. NAVJOT KAUR — Punjab & Haryana High Court (2016-02-02)
• MANJIT SINGH v. MANDEEP SINGH SANDHU IAS & ORS — Punjab & Haryana High Court (2016-02-01)
• URMILA DEVI v. HERA LAL — Punjab & Haryana High Court (2016-01-21)