R.C. CHAVAN

11,410 recorded High Court judgment(s) · 2005–2013

Courts

Bombay High Court

11410

OTHERS DISPOSED OFF	3826
REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ.	1555
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	1133
ANTICIPATARY BAIL GRANTED/REJECTED.	863
Disposed Off	388
ALLOWED	318
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	270
BAIL GRANTED	257

C. V. KRISHNAN v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2013-09-17)
DHANJUDARAB CHICHGUR AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2013-09-17)
BHIMRAO @ APPASAHEB SATYAPPA PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-09-17)
DILIP BAPU MANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-09-17)
DILIP BAPU MANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-09-17)
BHIMRAO @ APPASAHEB SATYAPPA PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-09-17)
PRATAP @ PRASAD AANAND JORI v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-09-17)
HUSSAIN CHANDBADSHA SAYYED v. STATE OF MAHARASHTRA — Bombay High Court (2013-09-17)
VINAYAK ALIAS BABU RAMDAS SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-09-17)
VINOD DEVILAL SHARMA v. STATE OF MAHARASHTRA — Bombay High Court (2013-09-17)