LexR.BASANT
13,218 recorded High Court judgment(s) · 2006–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 13218 |
Disposal nature
| DISMISSED | 7061 |
| ALLOWED | 5334 |
| PARTLY ALLOWED | 544 |
| DISMISSED AS WITHDRAWN | 125 |
| DISPOSED OF | 67 |
| DISMISSED AS NOT PRESSED | 56 |
| CLOSED | 19 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- JUMAILA v. ABDUL GAFOOR — Kerala High Court (2012-04-13)
- V.P.SAJEENDRAN v. THE SECRETARY,C.I.T.U — Kerala High Court (2012-04-04)
- RELIANCEO GENERAL INSURANCE CO. LTD. v. MARIAKUTTY — Kerala High Court (2012-02-03)
- T.K.SURENDRAN v. P.NAJIMA BINDU & ANOTHER — Kerala High Court (2012-02-03)
- VASUDEVAN,C.NO.1446,C.PRISON,TRIVANDRUM v. STATE OF KERALA — Kerala High Court (2012-01-16)
- K.A.MOHANDAS v. EMPLOYEES STATE INSURANCE CORPORATION — Kerala High Court (2012-01-05)
- THE ORIENTAL INSURANCE COMPANY LIMITED v. SUKUMARAN — Kerala High Court (2012-01-03)
- KARTHIAYANI,F/C.425,CP,VIYYUR v. STATE OF KERALA — Kerala High Court (2012-01-02)
- MANI @ VELLAN C.NO.4911,CP,KANNUR v. STATE — Kerala High Court (2012-01-02)
- N.C.PRASAD v. LADU NAIK — Kerala High Court (2011-11-11)