R.BANUMATHI, . S. VIMALA
33 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 33 |
Disposal nature
| DISMISSED | 14 |
| PARTLY ALLOWED | 12 |
| ALLOWED | 4 |
| DISMISSED AS SETTLED OUT OF COURT | 2 |
| DISPOSED OF | 1 |
Recent judgments
- LAKSHMI MATRICULATION SCHOOL, v. STATE OF TAMIL NADU, — Madras High Court (2012-05-03)
- METROPOLITAN v. M. THIRUMAL — Madras High Court (2012-03-30)
- G.V.RADHAKRISHNAN v. P.K.MANI — Madras High Court (2012-03-29)
- HARI ARABIND v. UDAYAR SURIYAN — Madras High Court (2012-03-20)
- MANAGING DIRECTOR v. SUSEELA — Madras High Court (2012-03-20)
- SRI CHANDRU v. K.NAGARAJAN — Madras High Court (2012-03-12)
- VENKATASUBRAMANINYA CHETTIAIAR v. PERUMAL CHETTIAR — Madras High Court (2012-03-09)
- KRISHNAVENI v. MEERA @ DEVAKI — Madras High Court (2012-03-07)
- K.S.RAVICHANDRAN v. SIVANANDA VIJAYALAKSHMI — Madras High Court (2012-03-07)
- THE SPL. TAHSILDAR (LA), v. CHENNIAPPAN, — Madras High Court (2012-03-06)
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