(R. BANUMATHI), . S.CHANDRASHEKHAR

280 recorded High Court judgment(s) · 2014–2014

Courts

Jharkhand High Court

280

Dismissed	149
Disposed Off	59
Allowed	43
Withdrawn	16
Partly Allowed	9
Infractous	1
Dissmiss For Default/Non-Prosecution	1
Converted	1

TRIVENI ENGICONS PVT LTD THROUGH ITS DIRECTOR GOVIND PRASAD AGRAWAL v. Water Resources Departement — Jharkhand High Court (2014-07-23)
STATE OF JHARKHAND And ORS v. SRI RAMDEO ORAON — Jharkhand High Court (2014-06-27)
THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL CUM INSPECTOR GENERAL OF POLICE v. RABINDRA RAM AND ORS — Jharkhand High Court (2014-06-27)
THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE v. BASANT PRASAD AND ORS — Jharkhand High Court (2014-06-27)
THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL CUM INSPECTOR GENERAL OF POLICE JHARKHAND v. RAMASHRAY PRASAD AND OTHERS — Jharkhand High Court (2014-06-27)
THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE v. SANJEET KUMAR TIWARI AND ORS — Jharkhand High Court (2014-06-27)
DR BAIDYANATH SHARAN SINHA v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2014-06-27)
STATE OF JHARKHAND And ORS v. SRI MITHLESH TIWARI — Jharkhand High Court (2014-06-27)
RADHESHYAM PRASAD SAHU AND ORS v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2014-06-27)
RADHA BHATNAGAR v. Jharkhand High Court Ranchi Through Its Registrar General And Ors — Jharkhand High Court (2014-06-27)