LexR.BANUMATHI, . R.MALA
34 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 34 |
Disposal nature
| DISMISSED | 20 |
| ALLOWED | 7 |
| DISPOSED OF | 3 |
| DISMISSED WITH COST | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
| ALLOWED WITH COSTS | 1 |
Recent judgments
- GOWRAPPAN v. SANTHOSH BABU — Madras High Court (2012-01-10)
- MUKANCHAND BOTHRA ALIAS v. KULWANT SINGH — Madras High Court (2012-01-10)
- DHIREN KRISHNA PAUL, v. HEALTH & GLOW RETAILING — Madras High Court (2012-01-04)
- G. KISHORE KUMAR v. SMT. R. PADMINI — Madras High Court (2012-01-03)
- M/S.SUNDARAM BNP PARIBAS HOME v. MR.MIR ALI, — Madras High Court (2012-01-03)
- THE ASSISTANT GENERAL MANAGER v. M/S THE WATERBASE LTD — Madras High Court (2012-01-03)
- THIRU AROORAN SUGARS LTD v. TAMILNADU CO OPERATIVE SUGAR — Madras High Court (2011-12-23)
- MISS KAJAL AGGARAWAL v. THE MD — Madras High Court (2011-12-22)
- NIRMAL GADHIYA v. SPENCERS GROUP AERATED WATER — Madras High Court (2011-12-19)
- M/S. MODERN DIGITECH MEDIA v. MR.K.P.RAVICHANDRAN — Madras High Court (2011-12-13)