(R. BANUMATHI), P.P. BHATT

49 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• THEIR WORKMEN v. EMPLOYERS, MOONIDIH PRAJECT — Jharkhand High Court (2014-07-18)
• STATE OF JHARKHAND And ORS. v. M/S.CHOTANAGPUR TIMBER WORKS THROUGH ITS PROPRETOR NAGENDRA NATH MOURYA — Jharkhand High Court (2014-07-18)
• THEIR WORKMAN,UNITED COAL WORK v. EMPLOYERS, KUJU AREA, M/S.C.C. — Jharkhand High Court (2014-07-18)
• STEEL AUTHORITY OF INDIA LIMITED v. Municipality — Jharkhand High Court (2014-07-18)
• STATE OF JHARKHAND And ORS. v. M/S. L.B.R. INDUSTRY THROUGH ITS PARTNER SRI RATAN KUMAR PATEL And ORS. — Jharkhand High Court (2014-07-18)
• STATE OF JHARKHAND And ORS. v. M/S. ITKI SAW MILL And ANR. — Jharkhand High Court (2014-07-18)
• JEREMIAS AIND v. Welfare — Jharkhand High Court (2014-07-10)
• LAKSHMI PRASAD SUKLA v. Union Of India Through Its Secretary Department Of Urban Development And Ors — Jharkhand High Court (2014-07-10)
• DR SHYAMA KANT JHA v. District Administration — Jharkhand High Court (2014-07-10)
• MANOB CHOWDHARY v. Union Of India Through Secretary Ministry Of Road Transport And Highways And Ors — Jharkhand High Court (2014-07-10)