LexR.BANUMATHI, P.K.MISRA
45 recorded High Court judgment(s) · 2004–2009
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 45 |
Disposal nature
| ALLOWED | 25 |
| (unspecified) | 10 |
| DISMISSED | 6 |
| CLOSED | 2 |
| DISPOSED OF | 2 |
Recent judgments
- P.RAJAGOPAL,MALE/AGED 55-A1 v. THE INSPECTOR OF POLICE — Madras High Court (2009-03-19)
- R.PARTHASARATHY v. STATE OF TAMILNADU — Madras High Court (2007-12-20)
- NEPC INDIA LTD v. ALAMATIC BRIDGE AVIATION LTD — Madras High Court (2007-09-21)
- THIRU S.MARIYAPPA v. THE STATE OF TAMILNADU — Madras High Court (2007-08-18)
- CHINNATHAI v. THE DISTRICT COLLECTOR AND — Madras High Court (2007-08-18)
- KALYANI RAJASIMMAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2007-08-18)
- P.VALLI v. DISTRICT MAGISTATE AND — Madras High Court (2007-08-18)
- N.KANCHANA v. THE INSPECTOR OF POLICE — Madras High Court (2007-08-17)
- RANI v. THE INSPECTOR OF POLICE — Madras High Court (2007-08-17)
- MRS.SHANTHI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2007-08-17)