LexR.BANUMATHI, G.M.AKBAR ALI
41 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 41 |
Disposal nature
| DISMISSED | 12 |
| DISPOSED OF | 9 |
| PARTLY ALLOWED | 9 |
| ALLOWED | 7 |
| DISMISSED AS WITHDRAWAL | 3 |
| ALLOWED WITH COSTS | 1 |
Recent judgments
- P.SAKUNTHALA v. THE ORIENTAL INSURANCE CO.LTD — Madras High Court (2013-06-25)
- JENISH M.SUHIRTHA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2012-08-02)
- ARAVIND ANNADURAI v. THE CHIEF MANAGER — Madras High Court (2012-08-02)
- THIAGARAJAR HIGHER SECONDARY v. THE DIVISIONAL ENGINEER — Madras High Court (2012-08-01)
- K. SATHYABAMA, v. THE SECRETARY, — Madras High Court (2012-07-31)
- M.KARUPPASAMY v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2012-07-31)
- TAMIL NADU MARUTHUVAR SAMUGA v. THE DISTRICT COLLECTOR, — Madras High Court (2012-07-30)
- SRI KONGANESWARA VIDYASALA v. THE DISTRICT ELEMENTARY — Madras High Court (2012-07-27)
- ALPHONES, S/O.ARULANDHU, v. THE DISTRICT COLLECTOR, — Madras High Court (2012-07-23)
- R.SETHU RAMAN, v. THE COMMISSIONER, — Madras High Court (2012-07-23)