(R. BANUMATHI)
234 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 234 |
Disposal nature
| Disposed Off | 204 |
| Bail | 23 |
| Dismissed | 4 |
| Withdrawn | 2 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- PRAMOD KUMAR GUPTA v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2014-08-11)
- DR RAM NARESH JHA v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2014-08-11)
- RAM NARESH SINGH v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2014-08-11)
- VIJAY KUMAR SINGH AND ANR v. MINERAL AREA DEVELOPMENT AUTHORITY THROUGH ITS MANAGING DIRECTOR AND ANR — Jharkhand High Court (2014-08-11)
- MD RAFIK v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2014-08-11)
- BIR PRAKASH PRASAD v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2014-08-11)
- RAMAYAN PRASAD v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2014-08-11)
- SARITA KUMARI v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2014-08-11)
- ASHA PRAKASH v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2014-08-11)
- RAMPATI MOSOMAT ALIAS MOST RAMPATI DEVI v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2014-08-11)
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