(R. BANUMATHI), . D. N. PATEL

25 recorded High Court judgment(s) · 2013–2013

Courts

Jharkhand High Court

Dismissed	12
Disposed Off	11
Withdrawn	1
Dissmiss For Default/Non-Prosecution	1

SEEMA DEVI v. Chief Secretory — Jharkhand High Court (2013-11-22)
JHARKHAND MANWADHIKAR SAMAJIK SODH SANSTHAN RANCHI THROUGH ITS PRESIDENT v. Finance — Jharkhand High Court (2013-11-22)
RAJENDRA NATH TIWARI v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2013-11-22)
SHASHI KANT PANDEY v. THE STATE OF JHARKHAND THROUGH THE SECRETARY DRINKING WATER AND SANITATION DEPARTMENT AND ORS — Jharkhand High Court (2013-11-22)
MAHADEOSHAL SEWA SAMITEE THROUGH ITS SECRETARY SRI RAM CHANDRA PRASAD ALIAS SRI RAM CHANDRA PRASAD G v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2013-11-22)
JHARKHAND STATE ELECTRICITY BOARD v. BIHAR STATE ELECTRICITY BOARD — Jharkhand High Court (2013-11-22)
DIWAN INDRANIL SINHA v. Chief Secretory — Jharkhand High Court (2013-11-22)
ARBIND KUMAR MISHRA v. Chief Secretory — Jharkhand High Court (2013-11-22)
NITESH KUMAR ROY v. Collectariate — Jharkhand High Court (2013-11-22)
COURT ON ITS OWN MOTION v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2013-11-22)