LexR.BANUMATHI, B. RAJENDRAN
105 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 105 |
Disposal nature
| DISMISSED | 41 |
| ALLOWED | 19 |
| DISPOSED OF | 15 |
| PARTLY ALLOWED | 13 |
| DISMISSED AS WITHDRAWAL | 5 |
| CLOSED | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- KALAIMANI v. RATHINAKUMAR — Madras High Court (2012-07-05)
- THE ANNA UNIVERSITY OF v. THE DHAYA COLLEGE OF — Madras High Court (2012-06-29)
- M/S. ASIRVATHAM INDUSTRIES v. THE DISTRICT COLLECTOR — Madras High Court (2012-06-28)
- N. RAMKUMAR v. KAMARAJ COLLEGE OF ENGINEERING — Madras High Court (2012-06-18)
- V.SANTHANA MAHALINGAM, v. THE COMMISSIONER — Madras High Court (2012-06-14)
- C.ROBERT VINCENT v. THE ORIENTAL INSURANCE CO LTD — Madras High Court (2012-06-14)
- THE TAMILNADU STATE MARKETING v. R.MANIMARAN — Madras High Court (2012-06-14)
- V.INDIRA, W/O.VENKATESH, v. M.VENKATESH, — Madras High Court (2012-06-12)
- N.SARAVANAN v. THE MANAGING DIRECTOR — Madras High Court (2012-06-11)
- A. KRISHNAN, v. THE CHAIRMAN, — Madras High Court (2012-06-11)