LexR.BANUMATHI
88 recorded High Court judgment(s) · 2004–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 88 |
Disposal nature
| (unspecified) | 34 |
| DISMISSED | 25 |
| DISPOSED OF | 7 |
| DISMISSED AS ABATED | 5 |
| PARTLY ALLOWED | 5 |
| ALLOWED | 3 |
| CLOSED | 2 |
| ORDERED ACCORDINGLY | 2 |
Recent judgments
- A.P.DOROTHY v. P.MANI — Madras High Court (2013-09-02)
- DR.S.LOGANATHAN v. DR.P.SUBBIAN — Madras High Court (2013-04-17)
- CAUVERY ARU UYYAKONDAN VAIKKAL v. S.P.MURUGESAN — Madras High Court (2012-07-06)
- DR.A.K.FAZULLAH KHAN v. THE DISTRICT COLLECTOR — Madras High Court (2012-06-06)
- D.ARUMUGAM, v. THE DISTRICT COLLECTOR, — Madras High Court (2012-06-05)
- S.JAGANNATHAN, v. THE STATE, — Madras High Court (2012-06-05)
- THE DIST SOCIAL WELFARE v. R. ARAVIND — Madras High Court (2012-02-17)
- S.PONMANI v. STATE OF TAMIL NADU REP.BY ITS — Madras High Court (2011-02-02)
- R.DEIVASIGAMANI v. THE ADMINISTRATOR, TAMILNADU — Madras High Court (2011-02-01)
- RAMAVILAS TOBACCO COMPANY v. THE SECRY — Madras High Court (2011-02-01)