LexR.BALIA, . ANIL R. DAVE
137 recorded High Court judgment(s) · 1998–1999
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 137 |
Disposal nature
| 46-ANY OTHER MODE @ FH | 77 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 30 |
| 35-ANY OTHER MODE @ ADM.STAGE | 22 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 2 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 1 |
| 28-REJECTED @ ADM.STAGE | 1 |
| 27-WITHDRAWN @ ADM.STAGE | 1 |
Recent judgments
- AGARIA OSMAN ALARKHA v. SANGAR AMIN HUSEN — Gujarat High Court (1999-08-10)
- RASILABEN M SHAH v. JAYANTILAL H PATEL — Gujarat High Court (1999-07-01)
- OM SHIV DYESTUFF PVT. LTD. v. GUJARAT POLLUTION CONTROL BOARD — Gujarat High Court (1999-06-17)
- NIRMALA H KOSHTI v. PRESIDENT — Gujarat High Court (1999-06-14)
- COMMISSIONER OF INCOME TAX v. CHANDANBEN MAGANLAL — Gujarat High Court (1999-05-12)
- COMMISSIONER OF WEALTH TAX v. CHANDRASINHRAO D GAEKWAD — Gujarat High Court (1999-05-12)
- GUFIC PHARMA LTD. v. JG ARORA DESIGNATED AUTHORITY KAR VIVAD SAMADHAN SCHEME — Gujarat High Court (1999-05-11)
- COMMISSIONER OF WEALTH TAX v. SHETH AMBALAL HIMATLAL — Gujarat High Court (1999-05-11)
- COMMISSIONER OF INCOME TAX v. ARUNA MILLS LIMITED — Gujarat High Court (1999-05-10)
- COMMISSIONER OF INCOME TAX v. ANNABEN AJAYBHAI — Gujarat High Court (1999-05-10)