R.BALIA

219 recorded High Court judgment(s) · 1995–1999

Courts

Gujarat High Court

219

38-RULE ABSOLUTE/ALLOWED @ FH	105
26-DISMISSED @ ADM.STAGE	30
39-RULE DISCHARGED/DISMISSED @ FH	21
42-RULE DISCHARGED @ FH	19
35-ANY OTHER MODE @ ADM.STAGE	15
31-NOTICE DISCHARGED @ ADM.STAGE	7
(unspecified)	6
33-CA DISPOSED OF	6

DISTRICT EDUCATION OFFICER v. RD KANERIA — Gujarat High Court (1999-11-04)
MALAY BABULAL SHAH v. STATE OF GUJARAT — Gujarat High Court (1999-10-28)
MAHENDRA R DIXIT v. NARAYAN JOITARAM CHAUDHARY — Gujarat High Court (1999-10-22)
B M MEHTA v. STATE OF GUJARAT — Gujarat High Court (1999-10-18)
A S SINDHI v. STATE OF GUJARAT — Gujarat High Court (1999-10-15)
BM SOLANKI v. STATE OF GUJARAT — Gujarat High Court (1999-10-12)
MM BHAVSAR - PEON v. STATE OF GUJARAT — Gujarat High Court (1999-10-08)
MV CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (1999-10-07)
BHARATKUMAR CHIMANLAL CHAUHAN v. NUCLEAR POWER CORPORATION LTD. — Gujarat High Court (1999-10-06)
PATEL ALKESHKUMAR KANTIBHAI v. OIL & NATURAL GAS CORPORATION LTD. — Gujarat High Court (1999-10-01)