LexR.BALASUBRAMANIAN
34 recorded High Court judgment(s) · 2002–2006
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 34 |
Disposal nature
| (unspecified) | 27 |
| DISMISSED | 4 |
| DISPOSED OF | 2 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- CMA/1070/2001 of Vs — Madras High Court (2006-11-17)
- M.MANIMEKALAI v. THE STATE OF TAMILNADU — Madras High Court (2005-12-23)
- R.SHANMUGAM v. THE STATE OF TAMILNADU — Madras High Court (2005-12-23)
- PERICHIAPPA GOUNDER v. THE STATE OF TAMILNADU — Madras High Court (2005-12-23)
- THE GENERAL MANAGER, TAMILNADU v. THE PRESIDING OFFICER, — Madras High Court (2005-11-25)
- TMT.SHEELAMANI v. THE NEW INDIA ASSURANCE CO.LTD — Madras High Court (2005-02-28)
- WP/23538/2004 of Vs — Madras High Court (2004-08-19)
- WP/22764/2004 of Vs — Madras High Court (2004-08-09)
- WP/21978/2004 of Vs — Madras High Court (2004-08-04)
- WP/21536/2004 of Vs — Madras High Court (2004-08-03)