R.A.MEHTA

111 recorded High Court judgment(s) · 1996–1998

Courts

Gujarat High Court

111

39-RULE DISCHARGED/DISMISSED @ FH	57
38-RULE ABSOLUTE/ALLOWED @ FH	48
42-RULE DISCHARGED @ FH	3
40-WITHDRAWN @ FH	2
46-ANY OTHER MODE @ FH	1

SEJALBEN J SONI v. DIRECTOR OF EDUCATION — Gujarat High Court (1998-05-01)
SUGRABAI W/0. JAINUDIN ISUFALIDIED DURING THE PENDENCY OF v. IBRAHIM ALIHUSEIN ZABNAWALA — Gujarat High Court (1998-05-01)
HIMMATLAL NAGERJI RANA v. STATE OF GUJARAT — Gujarat High Court (1998-04-30)
ISHRAT NAAZ WIDOW OF KAMRUDDIN NAZMUDDIN VAZIFDAR v. DY EXECUTIVE ENGINEER — Gujarat High Court (1998-04-30)
DHARMESHKUMAR H.DARJI v. MANAGING DIRECTOR G D D C LTD — Gujarat High Court (1998-04-30)
BALDEVBHAI BHAILALBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1998-04-30)
RAMNIKLAL R NANDA v. MANAGER-NAVANAGAR CO-OPERATIVEBANK LTD — Gujarat High Court (1998-04-30)
BHOGILAL SOMABHAI PATEL v. URBAN LAND TRIBUNAL AND EX- OFFICIO ADDL. CHIEF SECRETARY — Gujarat High Court (1998-04-29)
JOSHI CHANDRAKANT PRANJIVAN v. DY COMMISSIONER OF FISHERIES — Gujarat High Court (1998-04-29)
SHREYAS FOUNDATION v. SHREYAS EMPLOYEES UNION — Gujarat High Court (1998-04-29)