PUSHPENDRA SINGH BHATI,YOGENDRA KUMAR PUROHIT

187 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• AJAI KUMAR OJHA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-10)
• RANVEER SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-01-10)
• THE STATE OF RAJASTHAN v. SMT. RANJANA — Rajasthan High Court (2025-01-10)
• THE COMMISSIONER v. SMT. SUNITA — Rajasthan High Court (2025-01-10)
• THE COMMISSIONER v. ABDUL GAFFAR — Rajasthan High Court (2025-01-10)
• STATE AND ORS. v. MAHAVEER KUMAR PAMECHA — Rajasthan High Court (2025-01-10)
• THE COMMISSIONER v. KAMAL NAYAN ACHARYA — Rajasthan High Court (2025-01-10)
• UNION OF INDIA v. M/S BSL LTD. — Rajasthan High Court (2025-01-10)
• THE COMMISSIONER v. SMT. PARUL PANDAYA — Rajasthan High Court (2025-01-10)
• PRATEEK MATHUR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-09)