PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

114 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• GULAB CHAND S/O SH. HARI NARAYAN v. THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT — Rajasthan High Court (2026-01-31)
• GULABCHAND SONWAL S/O SH. CHOTHURAM RAIGER v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-01-31)
• SMT. GEETA DEVI W/O SHRI DEENDAYAL SHARMA v. RAJASTHAN HOUSING BOARD — Rajasthan High Court (2026-01-31)
• JAGDISH MORYA S/O SH. MOOL CHAND v. THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT — Rajasthan High Court (2026-01-31)
• PREMCHAND SONWAL S/O SH. MOHANLAL SONWAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-01-31)
• THE STATE OF RAJASTHAN v. SILOCHANA W/O SHRI SANDEEP — Rajasthan High Court (2026-01-31)
• SMT. MULI DEVI W/O SHRI LADURAM RAIGAR v. THE PRINCIPLE SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT — Rajasthan High Court (2026-01-31)
• SMT BADAM DEVI W/O SHRI GOPI LAL MORYA v. THE PRINCIPAL SECRETARY — Rajasthan High Court (2026-01-31)
• M/S R R AGRAWAL AND COMPANY v. UNION OF INDIA JAIPUR AND ORS — Rajasthan High Court (2026-01-31)
• NARESH KUMAR AGRAWAL S/O SHRI DAMODAR PRASAD AGRAWAL v. DGIT (INV.) RAJASTHAN, INCOME TAX DEPARTMENT — Rajasthan High Court (2026-01-30)