PUSHPENDRA SINGH BHATI,REKHA BORANA

23 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• M/S AGARWAL TRANSPORT v. UNION OF INDIA — Rajasthan High Court (2025-01-03)
• DHARAMPAL v. UNION OF INDIA — Rajasthan High Court (2025-01-03)
• RAMRATAN v. UNION OF INDIA — Rajasthan High Court (2025-01-03)
• KISHAN LAL v. UNION OF INDIA — Rajasthan High Court (2025-01-03)
• M/S MUKESH AND COMPANY v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-01-03)
• SALIM v. UNION OF INDIA — Rajasthan High Court (2025-01-03)
• STATE OF RAJASTHAN v. SUNDER LAL BHAMBHU — Rajasthan High Court (2025-01-03)
• CHHOTA RAM v. UNION OF INDIA — Rajasthan High Court (2025-01-03)
• PREM BAI AND ORS v. SMT JATAN BAI AND ORS — Rajasthan High Court (2025-01-02)
• M/S. LAXMI CEMENT v. ASST. COMMISSIONER — Rajasthan High Court (2024-12-19)