PUSHPENDRA SINGH BHATI,RAMESHWAR VYAS

33 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• AMIT KUMAR DAVE v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-20)
• STATE v. RAMESHWAR @ SETHU — Rajasthan High Court (2022-05-26)
• CHANCHAL JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2022-03-09)
• THE ASSISTANT COMMISSIONER v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-11-29)
• STATE OF RAJASTHAN v. BALRAM SHARMA — Rajasthan High Court (2021-11-29)
• LALITA SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-11-29)
• LRS OF LATE SHRI AGARCHAND BHANSALI v. THE ASSISTANT PROVIDENT FUND COMMISSIONER — Rajasthan High Court (2021-11-29)
• THE UNION OF INDIA v. SHRI BHANWAR LAL — Rajasthan High Court (2021-11-29)
• MEHRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-22)
• BHANWAR LAL v. STATE — Rajasthan High Court (2021-07-07)