PUSHPENDRA SINGH BHATI,RAJENDRA PRAKASH SONI

247 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• MOHNA RAM AND ORS. v. STATE — Rajasthan High Court (2024-05-29)
• JOG SINGH v. STATE — Rajasthan High Court (2024-05-29)
• STATE v. PUNAM DAS . — Rajasthan High Court (2024-05-27)
• DHAMA RAM AND ORS. v. STATE — Rajasthan High Court (2024-05-27)
• PAPPU v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-09)
• IQBAL SINGH v. STATE — Rajasthan High Court (2024-05-08)
• OMPRAKASH @ VISHNU v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-08)
• SUKHDEV SINGH v. STATE OF RAAJSTHAN — Rajasthan High Court (2024-05-07)
• MADAN @ MANDANLAL v. STATE — Rajasthan High Court (2024-05-07)
• ROOP RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-06)