PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

523 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• GORI SHANKAR CHAHAR v. REGISTRAR (EXAM) — Rajasthan High Court (2025-01-28)
• CHAIRMAN v. KALU RAM SHARMA — Rajasthan High Court (2025-01-22)
• CHAIRMAN v. BANSHI LAL — Rajasthan High Court (2025-01-22)
• JEETENDRA YOGI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-20)
• SOHEL SOLANKI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-20)
• PRAHLAD KALWAN v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-20)
• THE STATE OF RAJASTHAN v. SAURABH CHAHAR — Rajasthan High Court (2025-01-13)
• STATE OF RAJASTHAN v. THANA RAM POTALIYA — Rajasthan High Court (2025-01-06)
• SHABIR KHAN v. STATE and ORS. — Rajasthan High Court (2024-12-20)
• SHANTI DEVI v. STATE and ORS. — Rajasthan High Court (2024-12-20)