PUSHPENDRA SINGH BHATI,KULDEEP MATHUR

26 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• BHAGIRATH @ BHAGU RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-07-05)
• DATAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-07-05)
• HARISH @ HARI SHANKAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-07-05)
• JORARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-01)
• TARACHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-01)
• LALIT v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-25)
• SURESH NAYAK v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-25)
• TARACHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-25)
• VINOD KUMAR v. SMT. MADHU — Rajasthan High Court (2024-01-25)
• RAVI KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-25)