PUSHPENDRA SINGH BHATI,BALJINDER SINGH SANDHU

60 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SUNIL SAMDARIA S/O LATE SHRI B. L. SAMDARIA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-12-02)
• THE STATE OF RAJASTHAN v. SAMIKSHA SHARMA D/O SHRI RAMAKANT SHARMA — Rajasthan High Court (2025-11-28)
• ARVIND SINGH RATHORE S/O BHANWAR SINGH v. RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2025-11-21)
• VIKAS GURJAR S/O SHRI CHHAJURAM GURJAR v. RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2025-11-21)
• NARESH SHARMA S/O SHRI ARJUNLAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-21)
• RAMAN KUMAR MEENA S/O SH. RAM CHARAN MEENA v. RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2025-11-21)
• GOURAV SHARMA S/O SH. GOPAL KRISHNA SHARMA v. RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2025-11-21)
• MAN MOHAN SINGH S/O SHRI SURESH CHANDRA SAINI v. RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2025-11-21)
• ASHISH KUMAR SHARMA S/O SH. VINOD KUMAR SHARMA v. RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2025-11-21)
• LIFE CARE HOSPITAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-27)