LexPUSHPENDRA SINGH BHATI
36,119 recorded High Court judgment(s) · 2012–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 36119 |
Disposal nature
| DISPOSED OF | 19551 |
| ALLOWED | 7936 |
| DISMISSED | 7709 |
| WITHDRAWN | 381 |
| PARTLY ALLOWED | 289 |
| PREMPTORY | 111 |
| COMPROMISED | 34 |
| MODIFIED | 33 |
Recent judgments
- SHANTI LAL KHATIK v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-21)
- GYANA DEVI W/O MOOLIYA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-30)
- BANSHI LAL CHOUDHARY S/O SUWALAL CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-30)
- MANGI DEVI W/O JAGANNATH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-30)
- GYANA DEVI W/O MOOLYA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-30)
- MANGI DEVI W/O JAGANNATH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-30)
- VIKAS CHOUDHARY S/O SHYOJI LAL CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-30)
- VIKAS CHOUDHARY S/O SHYOJI LAL CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-30)
- SHRAWAN KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-09-23)
- ANKIT RAJ v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-19)