PUSHPA SATHYANARAYANA, S.SRIMATHY

49 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• S.A.KANNAN, v. K.KARTHIKEYAN, — Madras High Court (2022-02-03)
• MOHAMED ZUBIN.S v. THE PRESIDENT — Madras High Court (2022-01-28)
• BALASUBRAMANIAN.A.J v. THE DEBTS RECOVERY TRIBUNAL — Madras High Court (2022-01-28)
• M/S SUBBURAMAN TRADERS v. THE AUTHORIZED OFFICER — Madras High Court (2022-01-28)
• KUTTIRAJA.V v. THE DISTRICT COLLECTOR — Madras High Court (2022-01-28)
• S.SUMESH v. GOLDEN SPORTS RECREATION CLUB — Madras High Court (2022-01-28)
• KONDAPPAN.M v. THE DISTRICT COLLECTOR — Madras High Court (2022-01-28)
• PREMA.P v. THE AUTHORISED OFFICER — Madras High Court (2022-01-28)
• GURU STAR RECREATION CLUB v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2022-01-28)
• THE COMMISSIONER v. DHEENADHAYALAN — Madras High Court (2022-01-28)