PUSHPA SATHYANARAYANA, S.KANNAMMAL

277 recorded High Court judgment(s) · 2021–2022

Courts

Madras High Court

277

DISMISSED	86
DISMISSED AS INFRUCTUOUS	53
WITHDRAWN DISMISSED	29
DISPOSED OF	27
PARTLY ALLOWED	23
ALLOWED	20
DISMISSED FOR NON-PROSECUTION	13
CLOSED	13

AMARAVATHI RESTAURANTS PRIVATE LTD., v. HOTEL GRAND KARAIKUDI — Madras High Court (2022-02-25)
M/S. DIGITAL DATA FORMS (P) LTD., v. M/S. INTEGRATED FINANCE COMPANY LTD., — Madras High Court (2022-02-23)
NIRMAL KUMAR MAHESWARI v. ZEE ENTERTAINMENT ENTERPRISES LIMITED — Madras High Court (2022-02-23)
AMCO TRADERS v. UNION OF INDIA — Madras High Court (2022-02-23)
M.Sathish Kumar v. The Chairman — Madras High Court (2022-02-23)
M/s.Landmark Housing Projects Chennai Pvt. Ltd., v. Savithri Naidu, — Madras High Court (2022-02-14)
K.Arumugam v. The Secretary to Government — Madras High Court (2022-02-10)
IVR HOTELS AND RESORTS PVT LTD v. VANDANA PARVEZ — Madras High Court (2022-02-09)
M/S. APEX LABORATORIES PVT LTD v. GROWMAX MEDICARE PVT LTD — Madras High Court (2022-02-09)
ATLEE ALIAS ARUNKUMAR v. FIVE STAR FILMS PVT LTD — Madras High Court (2022-02-07)