PUSHPA SATHYANARAYANA, R. SUDHAKAR

72 recorded High Court judgment(s) · 2013–2014

Courts

Madras High Court

DISMISSED	23
DISPOSED OF	17
ALLOWED	14
DISMISSED FOR NON-PROSECUTION	7
DISMISSED AS INFRUCTUOUS	3
PARTLY ALLOWED	3
WITHDRAWN DISMISSED	2
ORDERED ACCORDINGLY	1

COIMBATORE POLYTEX LTD v. THE CUSTOMS EXCISE SERVICE TAX — Madras High Court (2014-11-28)
THE COMMISSIONER OF CUSTOMS v. THE CUSTOMS EXCISE AND — Madras High Court (2014-11-28)
M/S C.P.AQUA CULTURE (INDIA) v. THE CUSTOMS EXCISE AND SERVICE — Madras High Court (2014-11-28)
M/S TRACTOR & FARM EQUIPMENT v. COMMISSIONER OF CENTRAL EXCISE — Madras High Court (2014-11-28)
COMMISSIONER OF CUSTOMS v. M/S PATTU EXPORTS — Madras High Court (2014-11-28)
COMMISISONER OF CENTRAL v. M/S BALA HANDLOOM — Madras High Court (2014-11-28)
M/S EXPERTUS HR PVT LTD v. CUSTOMS EXCISE &SERVICE TAX — Madras High Court (2014-11-28)
COMMISSIONER OF CENTRAL EXCISE v. M/S SJLT TEXTILES PVT LTD — Madras High Court (2014-11-27)
M/S INDOZ POLYMERS v. CUSTOMS — Madras High Court (2014-11-27)
MRS.R.AMUTHA, v. THE SUPERINTENDING ENGINEER, — Madras High Court (2013-12-06)