PUSHPA SATHYANARAYANA, MOHAMMED SHAFFIQ
24 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 24 |
Disposal nature
| WITHDRAWN DISMISSED | 6 |
| ORDERED | 5 |
| DELAY CONDONED | 5 |
| ALLOWED | 4 |
| DISPOSED OF | 3 |
| CLOSED | 1 |
Recent judgments
- SOUTH INDIAN ARTISTES ASSOCIATION v. THE REGISTRAR OF SOCIETIES — Madras High Court (2022-02-23)
- C.JOSEPH VIJAY v. THE STATE OF TAMILNADU — Madras High Court (2022-01-25)
- M/S.SURIYA CHEMICALS v. THE ASSISTANT COMMISSIONER (CT) — Madras High Court (2021-11-18)
- COMMISSIONER OF GST AND CENTRAL EXCISE v. M/S. BHARAT ELECTRONICS LIMITED — Madras High Court (2021-11-18)
- THE COMMISSIONER OF CUSTOMS v. M/S.KANNAN RAMADURAI IYER — Madras High Court (2021-11-18)
- M/S CHOLAMANDALAM MS GENERAL INSURANCE CO.LTD., v. THE ASSISTANT COMMISSIONER OF INCOME TAX, — Madras High Court (2021-11-18)
- PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S. SAIPEM INDIA PROJECTS PRIVATE LTD., — Madras High Court (2021-10-29)
- M.Sakthivel v. Bar Council of Tamil Nadu and Pondicherry — Madras High Court (2021-10-29)
- M/S.HANON AUTOMOTIVE SYSTEMS INDIA PVT. LTD., v. THE DEPUTY COMMISSIONER (CT) IV, — Madras High Court (2021-10-29)
- M/S SRI BABA THEATRES P LTD v. THE DY COMMISSIONER OF — Madras High Court (2021-10-29)
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