PUSHPA SATHYANARAYANA, KRISHNAN RAMASAMY

357 recorded High Court judgment(s) · 2021–2022

Courts

Madras High Court

357

DISMISSED	129
ALLOWED	57
DISPENSED WITH FOR THE PRESENT	47
DELAY CONDONED	33
ORDERED	26
DISPOSED OF	22
CLOSED	10
WITHDRAWN DISMISSED	7

M/S. K AND K CONTECH ENGINEERING PVT LTD v. CUSTOMS CENTRAL EXCISE AND SERVICE TAX — Madras High Court (2022-02-18)
D. GURUMURTHY v. N. SATHISH — Madras High Court (2022-02-18)
R.KRISHNAN v. THE UNION TERRITORY OF PUDUCHERRY — Madras High Court (2022-02-18)
M/S. F1 AUTO COMPONENTS PRIVATE LIMITED v. THE STATE TAX OFFICER — Madras High Court (2021-11-17)
M.ROSELINE v. THE INSPECTOR GENERAL OF REGISTRATION, — Madras High Court (2021-11-17)
THE JOINT DIRECTOR OF SCHOOL EDUCATION v. R. BALASUBRAMANIAN — Madras High Court (2021-11-17)
C.BALAJI v. THE COMMISSIONER — Madras High Court (2021-11-17)
THE COMMISSIONER OF INCOME v. INDIAN BANK — Madras High Court (2021-10-20)
COMMISSIONER OF INCOME TAX, v. M/S COGNIZANT TECHNOLOGY, — Madras High Court (2021-10-20)
V.S.EKAMBARAM v. THE ADDITIONAL COMMISSIONER — Madras High Court (2021-10-20)