PUSHPA SATHYANARAYANA
371 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 371 |
Disposal nature
| DISPOSED OF | 141 |
| DISMISSED | 93 |
| CLOSED | 44 |
| DISMISSED AS WITHDRAWAL | 36 |
| ALLOWED | 25 |
| DISMISSED AS INFRUCTUOUS | 13 |
| WITHDRAWN DISMISSED | 6 |
| DISMISSED FOR NON-PROSECUTION | 4 |
Recent judgments
- PANCHATCHARAM, (62 YRS) v. THE DISTRICT COLLECTOR — Madras High Court (2017-07-25)
- P. SAKTHIVEL v. THE DISTRICT COLLECTOR — Madras High Court (2017-07-25)
- V.SUBBIAH v. THE DISTRICT COLLECTOR — Madras High Court (2017-07-25)
- A. CHOKKAIYAN v. THE DISDTRICT COLLECTOR — Madras High Court (2017-07-25)
- C.SEVUGAN, S/O.CHINNAYIAH v. THE DISTRICT COLLECTOR — Madras High Court (2017-07-25)
- S.SUBBURAJ v. THE DISTRICT COLLECTOR — Madras High Court (2017-07-25)
- S.ANAND, S/O.S.SHUNMUGAM, v. THE DISTRICT COLLECTOR, — Madras High Court (2017-07-25)
- K.PRABU, v. THE DISTRICT COLLECTOR — Madras High Court (2017-07-25)
- SIVARANJANI, v. THE SEC. TO GOVERNMENT — Madras High Court (2017-07-25)
- V.VELU, v. THE DISTRICT COLLECTOR — Madras High Court (2017-07-25)
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