PUSHPA SATHYANARAYANA
8,175 recorded High Court judgment(s) · 2003–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 8175 |
Disposal nature
| DISPOSED OF | 3227 |
| DISMISSED | 1137 |
| WITHDRAWN DISMISSED | 859 |
| ALLOWED | 839 |
| CLOSED | 788 |
| ORDERED | 487 |
| DISMISSED AS INFRUCTUOUS | 230 |
| DISMISSED FOR NON-PROSECUTION | 181 |
Recent judgments
- M/s.Shriram City Union v. M/s.Sambhav Infrastructure — Madras High Court (2021-06-24)
- Indian Railways Mobile Caterers v. Union of India — Madras High Court (2021-05-12)
- S..Baskar v. The Commissioner of Police — Madras High Court (2021-04-30)
- G.Palaniappan v. M/s.Hindustan Petroleum Corporation Ltd., — Madras High Court (2021-04-30)
- K.Sundarraj v. The District Collector — Madras High Court (2021-04-30)
- Parthasarathy Vasu, v. Union of India — Madras High Court (2021-04-30)
- M/s.SR Marine Foods Pvt ltd v. M/s.Food safety and standards Authority of India — Madras High Court (2021-04-30)
- Nausad Ali v. The Union of India — Madras High Court (2021-04-30)
- K.Ganapathy v. M/s.Hindustan Petroleum Corporation Ltd., — Madras High Court (2021-04-30)
- P.MARY PRAMILA v. SANJEEV KISHORE — Madras High Court (2021-04-30)
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