PURUSHAINDRA KUMAR KAURAV, . YASHWANT VARMA

459 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF INCOME TAX v. M/S JAMNALAL BAJAJ FOUNDATION — Delhi High Court (2024-05-31)
• THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 v. INMARSAT SOLUTIONS BV — Delhi High Court (2024-05-31)
• PEPSICO INDIA HOLDINGS PRIVATE LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19 1 NEW DELHI & ANR. — Delhi High Court (2024-05-31)
• SANJAY BAWEJA v. DEPUTY COMMISSIONER OF INCOME TAX TDS CIRCLE, 77 (1), DELHI & ANR. — Delhi High Court (2024-05-30)
• PR. COMMISSIONER OF INCOME TAX DELHI - 8 v. M/S SAMSUNG INDIA ELECTRONICS PVT. LTD. — Delhi High Court (2024-05-30)
• PRINCIPAL COMMISSIONER OF INCOME TAX 1 v. M/S CARE HEALTH INSURANCE LIMITED (EARLIER KNOWN AS M/S RELIGARE HEALTH INSURANCE CO. LTD.) — Delhi High Court (2024-05-30)
• PRASHANT SINHA v. DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 70(1), DELHI & ANR. — Delhi High Court (2024-05-29)
• ANISHA GUPTA v. ACIT CENTRAL CIRCLE-28 DELHI — Delhi High Court (2024-05-29)
• THE PR. COMMISSIONER OF INCOME TAX -9 v. M/S TOPLINE BUILDTECH PVT. LTD. — Delhi High Court (2024-05-29)
• NARAYAN INDUSTRIES v. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8 — Delhi High Court (2024-05-29)